M S MOTORS Vs. PREET TRACTORS PRIVATE LIMITED
LAWS(NCLT)-2017-11-41
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 06,2017

M S MOTORS Appellant
VERSUS
Preet Tractors Private Limited Respondents

JUDGEMENT

R P Naggrath, Member - (1.) Mr. Atul V. Sood, Mr. Vikas Garg and Mr. Baksh Mohindra, Advocates for applicant - Gurpreet Singh. Mr. Yash Pal Gupta, Advocate for respondent No. 2 (Operational Creditor) .
(2.) Mr. Ajit Kumar, Interim Resolution Professional in person. Mr. Rishi Anand Yadav, Chief Manager for Canara Bank, respondent No. 3. CA No. 174/2017 Reply has been filed by the Interim Resolution Professional and also by the Operational Creditor.
(3.) The rejoinder to the reply, if any, be filed at least a day before the next date of hearing with copy advance to the counsel opposite. List the matter on 15.11.2017.;


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