JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Senior Advocate Mr. Rashesh Sanjanwala with Learned Advocate Mr. Mihir Parikh present for Applicant/ Financial Creditor. Learned Advocate Mr. Rahul Gajera i/b Singhani Legal Services present for Respondent.
(2.) Heard arguments of Learned Counsel for Applicant. Learned Counsel appearing for Respondent undertook to file objections and argue the matter on 11.09.2017.
(3.) Respondent shall serve copy of objections to the Applicant in advance. List the matter on 11.09.2017 for objections, if any and hearing the arguments of learned Counsel for Respondent.;
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