Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pavan Godiawala present for Applicant/ Corporate Debtor. Learned Advocate Mr. Ketan Parikh present for Respondent (Bank of Baroda) . None present for other Respondents
(2.) . Proof of service of notice of date of hearing on respondent filed. Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. Order reserved.;