JUDGEMENT
Shiv Ram Bairwa, Member -
(1.) Today, Advocate for petitioner appeared and requested for two days time to file compliance affidavit in terms of notification No. G.S.R 1119 (E) dated 7.12.2016 and affidavit of service under the relevant rule of Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016. List the matter on 31.05.2017.;
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