- (1.) Tcp No. 1101/ I&BP/NCLT/MB/MAH/2017 On the confirmation from Insolvency and Bankruptcy Board of India, this Bench hereby appoints Mr. Debi Prasanna Sarangi, Office No.208, Bhoomi Mall, 9 Palm Beach Road, Sector 15, CBD Belapur, Navi Mumbai - 400 614 Regn No.IBBI/IPA-002/IP-N00158/2017-18/10405 as Interim Insolvency Resolution Professional to initiate insolvency resolution process in the Corporate Debtor Company.;