JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Harmish Shah present for Applicant (RP) . Learned Advocate Mr. Baiju Bhagat present for Respondent (IDBI) in IA 372/2017.
(2.) Applicant (RP) is directed to file consolidated detailed report along with all the resolutions of the COC along with affidavit. List the matter on 16.11.2017.;
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