SAMPANNA CONSULTING Vs. GETIT GROCERY PVT LTD

LAWS(NCLT)-2017-9-124

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 26,2017

SAMPANNA CONSULTING Appellant

VERSUS

GETIT GROCERY PVT LTD Respondents

M.M. Kumar, Member - (1.) List this matter alongwith connected matters i.e. (IB) - 218(PB) /2017 8& (IBJ-295 (PBJ/2017 on 25th October, 2017.;