ABHINAV MATHUR Vs. INDULGE BEVERGES PVT LTD

LAWS(NCLT)-2017-6-46

NATIONAL COMPANY LAW TRIBUNAL

Decided on June 28,2017

ABHINAV MATHUR Appellant

VERSUS

INDULGE BEVERGES PVT LTD Respondents

- (1.) Learned Counsel for the petitioner is not present. In the interest of justice, hearing is deferred to 30th June, 2017.;