POLYMER COATINGS Vs. ASHISH INFRACON PVT LTD
LAWS(NCLT)-2017-8-187
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 10,2017

Polymer Coatings Appellant
VERSUS
Ashish Infracon Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Lalit Patel present for Operational creditor/ Applicant. None present for Respondent.
(2.) Applicant filed proof of dispatch and proof of service of copy of application on Respondent.
(3.) Applicant is directed to comply with section 9(c) of the code.;


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