BANK OF BARODA Vs. AMARPALI INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-8-121
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2017

BANK OF BARODA Appellant
VERSUS
Amarpali Infrastructure Pvt Ltd Respondents

JUDGEMENT

- (1.) For Order, see (IB) -121 (PB) /2017.;


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