PUNJAB NATIONAL BANK Vs. JAIHIND INFRATECH PROJECTS PVT LTD
LAWS(NCLT)-2017-10-269
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 23,2017

PUNJAB NATIONAL BANK Appellant
VERSUS
JAIHIND INFRATECH PROJECTS PVT LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Raju Kothari present for Financial Creditor/ Petitioner. None present for Respondent. Proof of dispatch of copy of application on Respondent filed. petitioner is directed to serve notice of date of hearing along with copy of order and file proof of service. List the matter on 03.11.2017 for objections of Respondent and for hearing before admission.;


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