JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Aayog Doshi present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Biju Nair present for Respondent.
(2.) Learned Advocate Mr. Biju Nair filed Vakalatnama for Respondent/ Financial Creditor/ State Bank Of India. Learned Counsel appearing for Respondent requested time to file objections and for hearing.
(3.) List the matter on 20.07.2017 for objections of Respondent, if any, and for hearing.;
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