JUDGEMENT
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(1.) Learned PCS Mr. Dhiren Dave present for Financial Creditor/Petitioner. Learned Advocate Mr. Urvesh Gor i/b Learned Advocate Mr. Vishwas Shah present for Respondent.
(2.) Learned Counsel appearing for Respondent filed certified copy of the order dated 14.11.2017 passed by the Hon'ble High Court of Gujarat whereby CP 478/2016 filed against Respondent has been admitted
(3.) It is represented that the decision relating to jurisdiction of Adjudicating Authority under IB Code is under consideration before the Larger Bench of NCLT, New Delhi in matters wherein winding up petitions are pending before various Hon'ble High Courts at different stages.;
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