BHAGWATI CORPORATION Vs. SHRINIDHI LAMINATES LTD
LAWS(NCLT)-2017-8-344
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 21,2017

BHAGWATI CORPORATION Appellant
VERSUS
SHRINIDHI LAMINATES LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Anip Gandhi present for Operational creditor/ Applicant. Learned Advocate Mr. Chitrajeet Upadhyaya present for Respondent. Learned Advocate Mr. Chitrajeet Upadhyaya filed Vakalatnama for Respondent.
(2.) Applicant filed additional affidavit along with copy of reply notice dated 17.11.2016. Objections filed by Respondent.
(3.) Heard arguments of Learned Counsel for Applicant and Learned Counsel for Respondent. 4 At request of Learned Counsel for Respondent for filing further documents.;


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