CENTRAL BANK OF INDIA Vs. NCML INDUSTRIES LTD

LAWS(NCLT)-2017-9-114

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 15,2017

CENTRAL BANK OF INDIA Appellant

VERSUS

Ncml Industries Ltd Respondents

M.M. Kumar, Member - (1.) Put up before the regular Bench on 22nd September, 2017.;