SUNIL PARAMANAND KEWALRAMANI & ORS Vs. MEDILUX LABORATORIES PVT LTD
LAWS(NCLT)-2017-10-306
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 26,2017

SUNIL PARAMANAND KEWALRAMANI And ORS Appellant
VERSUS
MEDILUX LABORATORIES PVT LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Ms. Krina Parekh i/b Learned Advocate Mr. Arjun Sheth present for Financial Creditor/ Petitioner.
(2.) Learned PCS Mr. P.S. Tripathi present for Respondent. Objections filed. For hearing before admission, list the matter on 10.11.2017.;


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