RELIGARE FINVEST PVT LTD Vs. V S TEXMILES PVT LTD
LAWS(NCLT)-2017-7-383
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 26,2017

Religare Finvest Pvt Ltd Appellant
VERSUS
V S Texmiles Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Manjeet Singh i/b Learned Advocate Mr. Kalpesh Patel present for Financial Creditor/ Applicant. Learned Advocate Aditya Gupta present for Respondent.
(2.) Objections filed.
(3.) At request of both sides, list the matter on 28.07.2017 for hearing before admission.;


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