TV 18 BROADCAST LTD Vs. AMARPALI MEDIA VISION BROADCAST PVT LTD
LAWS(NCLT)-2017-11-21
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 03,2017
Tv 18 Broadcast Ltd
Appellant
VERSUS
Amarpali Media Vision Broadcast Pvt Ltd
Respondents
JUDGEMENT
M.M. Kumar, Member -
(1.) On the request made on behalf of Mr. Mayank Goel, learned Resolution Professional, hearing is deferred to 10th November, 2017.;
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