JUDGEMENT
R. Varadharajan, Member -
(1.) Learned Insolvency Resolution Professional island represents that the initial report of the IRP has been filed.
(2.) Let the report be placed before the Learned Registrar for appraisal of the contents and if any directions sought therein let it be placed before the Hon'ble Principal Bench for necessary orders. Post the matter before the Learned Registrar on 28th August 2017 for the said purpose.;
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