ENGENIOUS ENGINEERING PVT LTD Vs. ONEX NATURA PVT LTD
LAWS(NCLT)-2017-9-30
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 04,2017

Engenious Engineering Pvt Ltd Appellant
VERSUS
Onex Natura Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Financial Creditor/ Applicant.
(2.) None present for Respondent.
(3.) Letter received for adjournment from Learned PCS for Applicant.;


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