DANICA PHARMA PVT LTD Vs. ROC, MUMBAI
LAWS(NCLT)-2017-11-756
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 27,2017

Danica Pharma Pvt Ltd Appellant
VERSUS
Roc, Mumbai Respondents

JUDGEMENT

- (1.) Cp 583/252(3VNCI.T/MB/M AH/2017 On the request made by the professional appearing on behalf of the Petitioner for withdrawal of this Petition filed under Section 252(3) of the Companies Act, 2013 with liberty, at his request, this Company petition is hereby dismissed as withdrawn with liberty to file afresh under correct provision of law.;


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