UPL LIMITED Vs. MERCHEM LIMITED

LAWS(NCLT)-2017-5-68

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 30,2017

Upl Limited Appellant

VERSUS

Merchem Limited Respondents

- (1.) As the time of the court is over, adjourn the matter to 31.5.2017 at 2.30 P.M.;