ALLCARGO LOGISTICS LTD Vs. WIND WORLD (INDIA) LTD
LAWS(NCLT)-2017-10-261
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 13,2017

Allcargo Logistics Ltd Appellant
VERSUS
WIND WORLD (INDIA) LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Megha Jani with Learned Advocate Ms. Tanaya Shah present for Operational Creditor/ Petitioner. None present for Respondent. Proof of dispatch of copy of application on Respondent filed. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service. List the matter on 23.10.2017 for objections of Respondent and for hearing before admission.;


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