AJAY SADANA Vs. ACTEON INDIA PVT LTD
LAWS(NCLT)-2017-7-281
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 21,2017

AJAY SADANA Appellant
VERSUS
ACTEON INDIA PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Sandeep Bajaj with Learned Advocate Mr. Soayib Qureshi with Advocate Learned Advocate Mr. Moiz Rafique with Learned Advocate Mr. Rutvik Modi present for Operational Creditor / Applicant. Learned Advocate Mr. Ravi Verma with Learned Advocate Mr. Yash Srivastava with Learned Advocate Mr. Hemang Shah present for Respondent. Objection filed by Respondent.
(2.) Heard arguments of learned Counsel for Applicant and learned Counsel for Respondent. Orders reserved.;


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