R L STEEL & ENERGY LTD Vs. SHYAM INDUSTRIES LTD
LAWS(NCLT)-2017-5-307
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

R L STEEL And ENERGY LTD Appellant
VERSUS
SHYAM INDUSTRIES LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Niketa Mehta present for operational creditor/ Petitioner. None present for Respondent. Insolvency and Bankruptcy Board of India by its letter dated 30.05,2017 recommended the name of Mr. Rajkumar M Bhagat Insolvency Professional to act as Interim Resolution Professional. Hence, Mr. Rajkumar M Bhagat, Address: 103-104, Panchdeep Complex, Near Textile trader Co-op Bank, Mithakhali Six Road, Navrangpura, Ahmedabad-380009, Email: bhagatasso@gmail.com, Mobile no. 9825011779 is appointed as Interim Resolution Professional for a period of 30 days.
(2.) There shall be public announcement of Corporate Insolvency Resolution process as per section 15 of the Code as contemplated in section 13(1) (b) of the Code in one English Newspaper and one Regional Newspaper having circulation where the Registered office of company is located.;


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