HIMALAYA TRANS-LOGISTIC PVT LTD Vs. EPP COMPOSITES PVT LTD
LAWS(NCLT)-2017-12-860
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

Himalaya Trans-Logistic Pvt Ltd Appellant
VERSUS
Epp Composites Pvt Ltd Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Learned Advocate Ms. Vaibhavi Parikh present for operational Creditor/Petitioner. None present for Respondent. Proof of dispatch of notice of date of hearing on Respondent filed showing the date of dispatch on 12.12.2017. Petitioner is directed to issue notice along with copy of this order and shall file proof of service. List the matter on 22.12.2017 for hearing before admission.;


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