PUNJ LLOYD Vs. ROAD INFRASTRUCTUE DEVELOPMENT COMPANY OF RAJASTHAN LTD

LAWS(NCLT)-2017-5-207

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 23,2017

PUNJ LLOYD Appellant

VERSUS

ROAD INFRASTRUCTUE DEVELOPMENT COMPANY OF RAJASTHAN LTD Respondents

M. M. Kumar, Member - (1.) Learned Counsel for the Petitioner applies for withdrawal of the Petition. We order accordingly.;