SAJAL KUMAR SINHA, CRM, IOB Vs. DIAMOND POWER TRANSFORMERS LTD & ORS
LAWS(NCLT)-2017-8-292
NATIONAL COMPANY LAW TRIBUNAL
Decided on
August 16,2017
Sajal Kumar Sinha, Crm, Iob
Appellant
VERSUS
Diamond Power Transformers Ltd And Ors
Respondents
JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Vijay Bhatt present for CRM (IOB) / Applicant/ Indian Overseas Bank. None present for Respondents. Registry addressed the letter to IBBI for confirmation only on 14.08.2017.
(2.) Hence, await confirmation from IBBI. List the matter on 22.08.2017.;
(2.) Hence, await confirmation from IBBI. List the matter on 22.08.2017.;
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