JUDGEMENT
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(1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Jagdish Exim Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Mumbai (hereinafter as RoC) .
(2.) This petition is filed before N'CLT. Mumbai Bench on 10th October. 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 28th November, 2017 and then finally on 14th December, 2017.
(3.) The Petitioner Company was incorporated as M/s. Jagdish Exim Pvt. Ltd. with the RoC. Mumbai on 15th October, 2007 under Companies Act, 1956 as a Private Company Limited by shares in Dist. Raigarh. Maharashtra, having CIN:U51909MH2007PTC174774.;
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