SPORTS AND LEISURE APPERAL LTD Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-5-58
NATIONAL COMPANY LAW TRIBUNAL
Decided on
May 23,2017
SPORTS AND LEISURE APPERAL LTD
Appellant
VERSUS
Bhasin Infotech And Infrastructure Pvt Ltd
Respondents
JUDGEMENT
M. M. Kumar, Member -
(1.) Order reserved.;
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