Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rakesh Makhija present for Operational Creditor/ Applicant. Learned FCA Mr. M S Chhajed present for Respondent. Objections not filed by Respondent.
(2.) In the morning hours it is represented by both sides that there is scope of settlement.
(3.) This authority waited till 4.20 P.M. but both sides counsels not available. List the matter on 01.08.2017 for objection, if any and for hearing before admission as last chance.;