JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Jaimin Dave with Learned Advocate Mr. Shivam Parikh present for Operational Creditor/'Petitioner.
(2.) Learned Advocate Mr. Harmish Shah present for Respondent. Petitioner filed Bankers certificate.
(3.) Learned Advocate Mr. Harmish Shah filed Vakalatnama for Respondent. Respondent wants to file objections. For objections and for hearing before admission, list the matterg 2017.;
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