RELIGAFRE FINVEST PVT LTD Vs. BALAJI INFRABUILD PVT LTD
LAWS(NCLT)-2017-7-271
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017

Religafre Finvest Pvt Ltd Appellant
VERSUS
Balaji Infrabuild Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Financial Creditor/ Applicant. None present for Respondent. Registry is directed to serve notice informing the date of hearing to both parties.
(2.) List the matter on 27.07.2017 for objections of Respondent, if any, and for hearing before admission.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.