SHARNAM TEX INDIA PVT LTD Vs. VOLANT TEXTILE MILLS LTD

LAWS(NCLT)-2017-9-87

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 08,2017

SHARNAM TEX INDIA PVT LTD Appellant

VERSUS

VOLANT TEXTILE MILLS LTD Respondents

JUDGEMENT

- (1.) Tcp No.759/ 1&BP/NCLT/MB/MAH/2017 None present. On verification of the record, since it appears that Form under Insolvency & Bankruptcy Code, 2016 has not been filed on or before 15.7.2017, this Company Petition is abated with liberty as mentioned in the Notification dated 29.6.2017.;

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