AARTI INDUSTRIES LTD Vs. KHUSHBU VINYL PVT LTD
LAWS(NCLT)-2017-8-405
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 29,2017

Aarti Industries Ltd Appellant
VERSUS
Khushbu Vinyl Pvt Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rashesh Parikh present for Applicant/Operational Creditor. Learned Advocate Mr. Harmish Shah present for Respondent.
(2.) Proof of service of notice of date of hearing on respondent filed.
(3.) Learned Advocate Mr. Harmish Shah filed Vakalatnama for Respondent. Certificate of HDFC Bank filed. Section 9 (b) of code affidavit already filed.;


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