J M ENTERPRISE Vs. GUPTA SYNTEX PVT LTD
LAWS(NCLT)-2017-12-850
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 13,2017

J M Enterprise Appellant
VERSUS
Gupta Syntex Pvt Ltd Respondents

JUDGEMENT

Manorama Kumari, Member - (1.) Learned Advocate Mr. Dhruvkumar Chauhan present for Operational Creditor/Petitioner. Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent. On request of both sides. i t- List the matter on 22.12.2017.;


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