Manorama Kumari, Member - (1.) Learned Advocate Mr. Keyur Gandhi with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Operational Creditor/ Applicant. None present for Respondent even after issuance of notice upon the Respondent by the Applicant.
(2.) Registry is directed to issue notice along with copy of this order upon Respondent to appear before this Tribunal in person or through professional and file its objections, if any.
(3.) List the matter on 13.10.2017 for objection of Respondent, if any and for hearing before admission.;