PENUGONDA SATISH BABU Vs. AMRAPALI BIOTECH INDIA PVT LTD

LAWS(NCLT)-2017-5-48

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 15,2017

PENUGONDA SATISH BABU Appellant

VERSUS

AMRAPALI BIOTECH INDIA PVT LTD Respondents

M. M. Kumar, Member - (1.) Learned counsel for the parties are prepared to sit together and settle the issue. List on 22.05.2017.;