GLOBE EXPRESS SERVICES (OVERSEAS GROUP) LTD & ANR Vs. MM CARGO CONTAINER LINE PVT LTD & ORS
LAWS(NCLT)-2017-7-261
NATIONAL COMPANY LAW TRIBUNAL
Decided on
July 19,2017
GLOBE EXPRESS SERVICES (OVERSEAS GROUP) LTD And ANR
Appellant
VERSUS
MM CARGO CONTAINER LINE PVT LTD And ORS
Respondents
JUDGEMENT
-
(1.) Learned counsel for the petitioner prays for some time to comply with the provisions of Section 9(3) (C) of the Code.
(2.) To come up on 25th July 2017.;
(2.) To come up on 25th July 2017.;
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