Bikki Raveendra Babu, Member - (1.) Learned Senior Advocate Mr. Saurabh Soparkar with Learned Advocate Mr. Pranav Desai with Learned Advocate Mr. Mohan Solanki present for Financial Creditor/ Petitioner.
(2.) Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Shriraj Khambete i/b Nanavati Associates present for Respondent. Heard reply arguments of learned Counsel for petitioner. Order reserved.;