JAGANNATH FND ESTATE OWNERS ASSOCIATITION Vs. ANIL TRADECOM LTD
LAWS(NCLT)-2017-12-239
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

JAGANNATH FND ESTATE OWNERS ASSOCIATITION Appellant
VERSUS
ANIL TRADECOM LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Maunish Pathak present for Operational Creditor/Petitioner. Learned Advocate Mr. Shriraj Khambete with Learned Advocate Mr. Raheel Patel i/b. Nanavati Associates present for Respondent.
(2.) Learned Counsel appearing for respondent reported no objections. Heard arguments of Learned Counsel for petitioner and Learned Counsel for Respondent. Order reserved.;


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