SONITECH TRAVELS CO Vs. CENTRE FOR VOCATIONAL AND ENTREPRENEURSHIP STUDIES
LAWS(NCLT)-2017-8-364
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 23,2017

SONITECH TRAVELS CO Appellant
VERSUS
Centre For Vocational And Entrepreneurship Studies Respondents

JUDGEMENT

- (1.) Reply has been filed by the respondents. Ld. counsel for the petitioner prays for some time to address arguments for admission.
(2.) To come up on 24th August 2017.;


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