UNION BANK OF INDIA Vs. ERA INFRA ENGINEERING LTD
LAWS(NCLT)-2017-9-193
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 22,2017

UNION BANK OF INDIA Appellant
VERSUS
ERA INFRA ENGINEERING LTD Respondents

JUDGEMENT

- (1.) We have heard the learned Counsel for the parties and have discussed the issues/supplementary issues, which would emerge for deciding the question of law.
(2.) Let the written submissions be filed by all the parties by 12th of October,2017 and the matter may be listed for directions on 13th October, 2017.
(3.) List for final hearing on 16th October, 2013.;


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