GORA MARINE PVT LTD Vs. BIG POWER GLASS INDIA PVT LTD
LAWS(NCLT)-2017-12-650
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

Gora Marine Pvt Ltd Appellant
VERSUS
Big Power Glass India Pvt Ltd Respondents

JUDGEMENT

- (1.) None present for Operational Creditor/Petitioner. None present for Respondent. Petitioner not filed documents as represented by him on 15.12.2017. List the matter on 19.01.2018 for hearing before admission.;


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