BANK OF BARODA Vs. AMRAPALI SILICON CITY PVT LTD
LAWS(NCLT)-2017-7-112
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 31,2017
BANK OF BARODA
Appellant
VERSUS
Amrapali Silicon City Pvt Ltd
Respondents
JUDGEMENT
- (1.) Part heard. List the matter on 2nd August, 2017.;
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