SHAREINFO SYSTEMS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, PUNE
LAWS(NCLT)-2017-11-387
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 09,2017

SHAREINFO SYSTEMS PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES, PUNE Respondents

JUDGEMENT

- (1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Shareinfo Systems Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 4,h January, 2013 having C1N : U72900PN2013PTC145893.
(3.) The Petitioner Company is engaged in the business of software designing, development, customisation implementation, maintenance etc.;


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