DBS BANK LTD Vs. EDU SMART SERVICE PVT LTD
LAWS(NCLT)-2017-9-292
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 27,2017

Dbs Bank Ltd Appellant
VERSUS
Edu Smart Service Pvt Ltd Respondents

JUDGEMENT

- (1.) Notice of the application. The Resolution Professional, Ms. Rastogi, who is present, accepts notice. A copy of the application has already been issued.
(2.) Reply, if any, be filed within one week with a copy in advance to the Counsel for the petitioner.
(3.) List the matter on 10th October, 2017.;


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