JUDGEMENT
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(1.) Irp Mr. C.P Jain present. Learned Advocate Mr. Yash Jariwala with Learned Advocate Mr. Vinay Bairagra present for Respondent in IA 323/2017.
(2.) Learned Advocate Mr. Nirag Pathak with Learned Advocate Ms. Grishma Ahuja present for Operational Creditor.
(3.) Learned IRP represented that Hon'ble High Court recalled the order dated 06.07.2017 passed in CP 437/2015. It is also represented that the main mater is listed before appropriate bench on 20.12.2017.;
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