JAY BHAVANI COAL FIELDS LTD Vs. GUMANDEV PROCESSORS PVT LTD
LAWS(NCLT)-2017-8-361
NATIONAL COMPANY LAW TRIBUNAL
Decided on
August 23,2017
Jay Bhavani Coal Fields Ltd
Appellant
VERSUS
Gumandev Processors Pvt Ltd
Respondents
JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for Operational Creditor/ Applicant. None present for Respondent. As a last chance, list the matter on 24.08.2017.;
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