BANK OF BARODA Vs. AMRAPALI INFRASTRUCTURE PVT LTD
LAWS(NCLT)-2017-12-204
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 19,2017

BANK OF BARODA Appellant
VERSUS
AMRAPALI INFRASTRUCTURE PVT LTD Respondents

JUDGEMENT

- (1.) Learned counsel for Noida Authority has put in appearance and has requested for some time to seek instructions. List the matter on 21st December, 2017.;


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